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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Pankaj Singh Chauhan, Advocate, present no. 2.
  • Mr. Narendra Bali, Advocate, present for the applicants.
  • Mr. S.S. Adhikari, learned AGA, assisted by Mr. K.S. Rawal, Brief Holder, present for the State of Uttarakhand./respondent no. 1.
Judges
  • Hon’ble Mr. Justice Umesh Chandra Dhyani
Acts
  • Section 482 of the Code of Criminal Procedure, 1973.6.
  • PREVENTION OF CORRUPTION ACT
  • Section 320 of Cr.P.C
  • Section 482 Cr.P.C,
  • Section 320 Cr.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Pankaj Singh Chauhan, Advocate, present no. 2.
  • Mr. Narendra Bali, Advocate, present for the applicants.
  • Mr. S.S. Adhikari, learned AGA, assisted by Mr. K.S. Rawal, Brief Holder, present for the State of Uttarakhand./respondent no. 1.
Judges
  • Hon’ble Mr. Justice Umesh Chandra Dhyani
Acts
  • Section 482 of the Code of Criminal Procedure, 1973.6.
  • PREVENTION OF CORRUPTION ACT
  • Section 320 of Cr.P.C
  • Section 482 Cr.P.C,
  • Section 320 Cr.P.C
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Prakash Chandra v. State Of Uttarakhand
(Feb 6, 2018)