Citation Codes Equivalent Citations citation codes Case Number W.P (C) No. 9282 of 2014-I Attorney(S) By Advs. Smt. P. Vijayamma, Sri. V. Krishna Menon, Sri. U.K Devidas, Smt. J. Surya, Smt. Devi. C. Haridas R1 & R2 by Standing Counsel Sri. P. Sankarankutty Nair. Judges K. Vinod Chandran, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Mangalam Publications (India) Pvt. Ltd., Mangalam Complex, P.B No. 3, S.H Mount P.O, Kottayam-6, Rep. By Its Director Petitioner(S) v. The Employees State Insurance Corporation Panchdeep Bhavan, North Swaraj Round, Thrissur-20. JUDGMENTThe learned counsel for the petitioner seeks withdrawal of the writ petition, so as to approach appropriate forum.Permission sought for is granted and the writ petition is dismissed as withdrawn.