Citation Codes Equivalent Citations citation codes Case Number Crl. Rev.P 07 of 2015 Attorney(S) For the petitioner: Mr. S. Ali, Advocate. For the respondent: Mr. R.C Debnath, Addl. P.P Judges Hon'ble Mr. Justice S. C. Das Acts SECTION 8 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 sections 354A or 354B of the Indian Penal Code.7. Section 354 Sexual Offences Act, 2012, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account