Citation Codes Equivalent Citations citation codes Case Number Cr. Appeal No. 369 of 2012 Attorney(S) Mr. Ashok Chaudhary Additional Advocate General with Mr. Vikram Thakur, and Mr. Puneet Rajta Deputy Advocate General and Mr. J.S Guleria, Assistant Advocate General. Mr. Ashok Sharma, Advocate. Judges Sanjay Karol P.S Rana, JJ. Acts Sections 417 IPC as per provision of Section 222 of Code of Criminal Procedure 1973 provision of Section 222 of Code of Criminal Procedure 1973. SECTION 4 PROBATION OF OFFENDERS ACT 1958 Section 378 of Code of Criminal Procedure.7. Sections 376 and 506 of Indian Penal Code. Section 8 of Indian Evidence Act 1872 ARTICLE 21 CONSTITUTION OF INDIA PROBATION OF OFFENDERS ACT 1958 Section 313 Cr.P.C Section 161 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account