Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Application No. 110 of 2016 Attorney(S) Mr. P.C Petshali, Advocate present for the respondent no. 2. Mr. K.S Verma, Advocate present for the applicants. Ms. Geeta Parihar, Brief Holder present for the State/respondent no. 1. Judges U.C Dhyani, J. Acts Sections 420, 467, 468, 506 and 120B IPC PREVENTION OF CORRUPTION ACT Section 482 Cr.P.C Section 320 Cr.P.C, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account