Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Application (For Quashing & Set Aside Fir/Order) No. 26957 of 2017 Attorney(S) Mr. Jigar G Gadhavi, Advocate for the Applicant(s) No. 1 Mr. Devnani, Addl. Public Prosecutor for the RESPONDENT(s) No. 1 Judges J.B. Pardiwala, J. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account