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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • - Mahesh Narayan Mishra, Manoj Kumar
  • - C.S.C
Judges
  • Sudhir Agarwal
  • Prabhat Chandra Tripathi, JJ.
Acts
  • Foreign Liquor) Rules, 2003 (hereinafter referred to as Model Shop Rules, 2003).3.
  • Sections 419, 420, 467, 468, 471 I.P.C
  • Sections 363 and 366 I.P.C
  • Section 340 Cr.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • - Mahesh Narayan Mishra, Manoj Kumar
  • - C.S.C
Judges
  • Sudhir Agarwal
  • Prabhat Chandra Tripathi, JJ.
Acts
  • Foreign Liquor) Rules, 2003 (hereinafter referred to as Model Shop Rules, 2003).3.
  • Sections 419, 420, 467, 468, 471 I.P.C
  • Sections 363 and 366 I.P.C
  • Section 340 Cr.P.C
See more information ...
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Subhash Chandra Jaiswal Petitioner v. State Of U.P. And 7 Others S
(Aug 29, 2016)