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  • Mr. Justice Pontifex
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citation codes
Judges
  • Mr. Justice Pontifex
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Smart Summary

    Shazada Mahomed Shahaboodeen v. Daniel Wedgeberry.

    Pontifex, J., admitted the plaint, but rejected the written statement.

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    Comments

    Shazada Mahomed Shahaboodeen v. Daniel Wedgeberry.
    (Apr 3, 1873)