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Attorney(S)
Judges

    Bank Of Bengal v. Newton And Another.

    Macpherson, J., ordered the prohibitory order to be set aside, and the property attached thereunder to be released.

    Attorney for the Official Assignee: Mr. Dignam.
    Attorneys for the judgment-creditor: Messrs. Chauntrell & Co.

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    Bank Of Bengal v. Newton And Another.
    (Sep 15, 1873)