Citation Codes Equivalent Citations citation codes Case Number Second appeal No. 840 of 1898 from a decree of Rai Pandit Indar Narain, Subordinate Judge of Farrukhabad, dated the 28th July, 1898, confirming a decree of Babu Prithi Nath, Munsif of Kaimganj, dated the 16th March 1898 Attorney(S) Pandit Moti Lal Nehru (for whom Pandit Mohan Lal Nehru) for the appellants. Mr. W.K Porter and Munshi Gobind Prasad for the respondent. Judges Hon'ble Mr. George Edward Knox Acts section 375 of the Code of Civil Procedure. clause of section 373 of the Code of Civil See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account