Citation Codes Equivalent Citations citation codes Judges C.C Ghose, J. See more information ... Smart Summary Please sign up to generate summary. Bhubanksbwar Trigunait, In Re C.C Ghose, J.:— The application cannot be granted as there is no compliance with sec. 19(I) of Court Fees Act.Mr. J.N Mitter, Solicitor for the Applicant.S.C.M