Citation Codes Equivalent Citations citation codes Case Number Cr. A. 1013 of 1931 Judges Pullan, J. Acts provisions of Section 237 Cr. P. C. Section 354 I.P.C Section 366 I.P.C Section 376 I. P. C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account