Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. No. 400 of 1931 Judges Grille A.J.C Acts sections of the Code of Criminal Procedure, Ss. 4, 31 and 34, Section 562 of the Cr PC, as opposed to Section 497 rule is discharged.R.M/R.K10. Rule discharged. Sections 31 and 34 of the Cr PC. S. 31, sub-S. (3), provisions of sub-Section (3), Section 562 sections of the Indian Penal Code section of the Indian Penal Code Amending Act 18 of 1923. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account