Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 57 of 1939, admitted on the 17th February, 1939, against an order of the Asst. Sessions Judge of Burdwan (Mr. G.C Chekravarti), dated the 5th January, 1939, convicting the Appellant under sec. 376 I.P.C and sentencing him to undergo R.I for five years Attorney(S) Radhika Ranjan Guha and Mohima Mohan Hazra for the Appellant. Anil Ch. Roy Choudhury for the Crown. Judges Henderson Khundkar, JJ. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account