Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 380 of 1939 Disposition allowed Judges Gruer Puranik, JJ. Acts SECTION 33 EVIDENCE ACT SECTION 32 EVIDENCE ACT P-14. Section 288 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account