Citation Codes Equivalent Citations citation codes Case Number Misc. Crim. Case No. 126 of 1945 Judges Pollock Bose Puranik, JJ. Acts SECTION 23 INDIAN PRESS EMERGENCY POWERS ACT 1931 Section 4(1) of the Press Emergency Powers, act, 1931, Section 4 of the Press (Emergency Powers) Act Indian Penal Code, 1860. In 1898, the section Section 4 of the Indian Press Act Act of 1931 or the Rules of 1934 section 124-A, Indian Penal Code. 34(7), Defence of India Rules, Press (Emergency Powers) Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account