Citation Codes Equivalent Citations citation codes Case Number Jail Criminal Appeal Nos. 137 and 255 of 1985 Judges B.L Hansaria, C.J R.C Patnaik, J. Acts section 167(2) of the Code of Criminal Procedure provision of section 389 of the Code, section 302, I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account