Citation Codes Equivalent Citations citation codes Case Number No. 1202-1203 of 1986 Judges Sunil Kumar Guin, J. Acts s. 194A(I) of the Income-tax Act (hereinafter referred to as the said Act) s. 17 of the Prevention of Food Adulteration Act. Language of s. 17 Ss. 7 and 16 of the Prevention of Food Adulteration Act. s. 17 of the Prevention of Food Adulteration Act provision of sub-section (9) of section 80B INCOME TAX ACT 1961 COMPANIES ACT 1956 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account