Citation Codes Equivalent Citations citation codes Case Number Criminal Miscellaneous No. 35951 of 2016,Arising Out of PS. Case No. -15 Year-2016 Thana-Mahila P.S District-Nalanda (Biharshariff) Attorney(S) For the Petitioner/s Mr. Tanveer Ahmad, Advocate, Mr. Kundan Kumar Singh, Advocate For the Opposite Party/s: Mr. Lalit Kishore, PAAG-1 Mr. Anjani Kumar, AAG-6 Mr. S. Dayal, Special APP Judges I.A Ansari, C.J Acts Sections 376, 420/34, 366-A, 370, 370-A, 212, 120-B of the Indian Penal Code, Sections 4, 6 and 8 of the POCSO Act, 2012, and Sections 4, 5 and 6 of the Immoral Traffic Act, 1956, provisions of Section 437(1)(i) of the Code of Criminal Procedure inasmuch as Section 437(1)(i) Representation of Peoples Act, read with Indian Penal Code, Section 439 of the Code of Criminal Procedure, Section 164 of the Code of Criminal Procedure, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account