Citation Codes Equivalent Citations citation codes Case Number Death Reference No. 06 of 2009, Cr. Appeal (DB) No. 989 of 2009, Cr. App (DB) No. 158 of 2010, Death Reference No. 06 of 2009, Cr. Appeal (DB) No. 989 of 2009, Cr. Appeal (DB) No. 158 of 2010 Attorney(S) Judges Shyam Kishore Sharma Gopal Prasad, JJ. Acts Sections 147, 148, 149, 452, 342, 324, 326, 427, 436, 307 and 302 of the Indian Penal Code and 27 of the Arms Act. Sections 120B, 148, 302/149, 307/149, 326, 429, 436 and 452 of the Indian Penal Code Sections 302/149, 148, 304/149, 436, 326, 429, 120B and 450 of the Indian Penal Code Sections 302/149, 307/149, 148, 436, 326, 120B and 452 of the Indian Penal Code.6. Sections 302/149 of the Indian Penal Code Section 302/149 of the Indian Penal Code Section 302 of the Indian Penal Code Sections of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account