Citation Codes Equivalent Citations citation codes Case Number Death Reference no. 31 of 1943 and Criminal Appeal no. 861 of 1943. Reference made by A. Salisbury, Esq., i.c.s, Sessions Judge of Patna, in his letter no. 2709 and Appeal against the judgment of A. Salisbury, Esq., i.c.s, Sessions Judge of Patna Attorney(S) M. Yunus and Ramanand Sinha, for the appellant. Yasin Yunus, for the Crown. Judges Shearer Reuben, JJ. Acts section 403(2) of the Code of Criminal Procedure. section 374 of the Code of Criminal Procedure, section 288 of the Code of Criminal Procedure. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account