Citation Codes Equivalent Citations citation codes Case Number Criminal Writ Petition No. 1787 of 2016 Attorney(S) Ms. Krupali Rajani for the Petitioner Mr. V.V Gangurde APP, for Respondent - State Mr. Sandeep Kumar Singh for Resp. No. 2 Judges Mridula Bhatkar, J. Acts sections 376, 420, 323 and 506 of the Indian Penal Code.3. sections 36, 420, 323 and 506 of the Indian Penal Code.4. section 376 of the Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account