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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • None
  • Mr. Bharat Sood, Advocate for Mr. Vikramjit Banerjee, Advocate
Judges
  • Sanjeev Pandey, Assistant Registrar
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • None
  • Mr. Bharat Sood, Advocate for Mr. Vikramjit Banerjee, Advocate
Judges
  • Sanjeev Pandey, Assistant Registrar
See more information ...
Smart Summary

    Cellular Operators Association Of India & Ors. v. Union Of India .

    Sanjeev Pandey, Assistant Registrar:— Pleadings are complete.

    2. List before Hon'ble Tribunal for directions on 14 January 2016.

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    Comments

    Cellular Operators Association Of India & Ors. v. Union Of India .
    (Jan 8, 2016)