Citation Codes Equivalent Citations citation codes Case Number Petition No. 393 of 2015 Attorney(S) None Mr. Bharat Sood, Advocate for Mr. Vikramjit Banerjee, Advocate Judges Sanjeev Pandey, Assistant Registrar See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Cellular Operators Association Of India & Ors. v. Union Of India . Sanjeev Pandey, Assistant Registrar:— Pleadings are complete.2. List before Hon'ble Tribunal for directions on 14 January 2016.