Citation Codes Equivalent Citations citation codes Case Number Appeal No. 01/2013 with I.A No. 02, 03 & 21/2013 Attorney(S) Mr. Ramji Srinivasan, Sr. Advocate with Mr. Sumeet Lall & Mr. Shwetabh Sinha, Advocates Mr. Krishnan Venugopal, Sr. Advocate with Mr. Gautam Chawla and Mr. Shantanu Singh, Advocates No. 1 (MIAL). Mr. Atul Nanda, Senior Advocate with Ms. Rameeza Hakeem, Advocates for AERA Judges V.S Sirpurkar, Chairman Rahul Sarin, Member Pravin Tripathi, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Business Aircrafts Operators Association v. Mumbai Int'L Airport Pvt. Ltd. Heard at length.Arguments remain inconclusive and shall resume tomorrow.