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    Bijnour Cable T.V Network Petitioner v. Star India Pvt. Ltd.

    Mr. Vikram Singh, counsel appearing on behalf of Mr. Navin Chawla, learned counsel for the petitioner, makes a statement that the petitioner has entered into a fresh agreement with the respondent and seeks permission to withdraw this petition. Permission granted. Petition is dismissed as withdrawn.

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    Bijnour Cable T.V Network Petitioner v. Star India Pvt. Ltd.
    (Mar 6, 2006)