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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Tejveer Singh Bhatia, Advocate Mr. Upender Thakur, Advocate
  • Mr. Kunal Tandon, Advocate Ms. Shilpa Gupta, Advocate
Judges
  • Aftab Alam
  • Chairperson
  • Kuldip Singh, Member
  • B.B. Srivastava, Member
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Tejveer Singh Bhatia, Advocate Mr. Upender Thakur, Advocate
  • Mr. Kunal Tandon, Advocate Ms. Shilpa Gupta, Advocate
Judges
  • Aftab Alam
  • Chairperson
  • Kuldip Singh, Member
  • B.B. Srivastava, Member
See more information ...
Smart Summary

    M/S. Star Cable Network, Haryana v. Star India Pvt. Ltd., New Delhi .

    Put up under the same heading on 13.8.2015.

    In the meanwhile, the petitioner may submit a proper SLR with a copy to the counsel for the other side.

    Use AI to get other relevant cases.
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    Comments

    M/S. Star Cable Network, Haryana v. Star India Pvt. Ltd., New Delhi .
    (Jul 31, 2015)