Citation Codes Equivalent Citations citation codes Case Number Appeal No. 136 of 2007 & IA No. 195/07 Judges Manju Goel, Judicial Member H.L Bajaj, Technical Member See more information ... Smart Summary Please sign up to generate summary. Tamil Nadu Electricity Board v. M/S. Hi-Tech Carbon & Anr. No one appears despite service of notice to the counsel for the appellant through registered post as well as speed post.The appeal is dismissed in default.