Basant Seth, IC
Information sought:
The applicant has sought the following information:—
1. Provide the copy of the I.R. of P & T Audit party of November 2011.
2. Provide the copy of ruling under which the inquiry was done.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present
Appellant: Mr. Uma Shankar through VC
Respondent: Mr. Sunil Kumar Gupta CPIO's representative through VC
The appellant accepted that he has received the information but pointed out that the document requested under query 2 was provided only recently. The CPIO's representative explained that the information was provided immediately after the 1st appeal but the appellant claimed that he has not received the reply and hence the information was again furnished to him when the notice for this hearing was received from the CIC.
Decision notice:
The information has been provided.
The matter is closed.
Comments