Citation Codes Equivalent Citations citation codes Case Number Appeal No. 147 of 2006 Attorney(S) Mr. Janak Dwarkadas, Sr. Advocate with Mr. Somasekhar Sundaresan & Mr. Zerich Dastur, Advocates Mr. R.A Dada, Sr. Advocate with Dr. Poornima Advani and Ms. Sejal Shah, Advocates Judges N.K Sodhi, Presiding Officer C. Bhattacharya, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT National Securities Depository Ltd. v. Securities & Exchange Board Of India . N.K Sodhi, P.O:— Heard the learned senior counsel for the parties. The issues involved in the appeal require a detailed consideration. Admitted.2. Meanwhile the operation of the impugned order will remain stayed.