Citation Codes Equivalent Citations citation codes Case Number CS (Comm) No. 851/2017 & IA Nos. 14952-54/2017 Disposition dismissed Attorney(S) Mr. Mahir Malhotra, Mr. Mukul Mathur, Mr. Devang, Advocates with Mr. Ravindra Kumar Gautam, AR of plaintiff. Judges Valmiki J. Mehta, J. Acts SECTION 11 TRADE MARKS ACT TRADE MARKS ACT 1999 SECTION 17 TRADE MARKS ACT Courts Act. Order XIII-A Rule (3)(a) Courts Act, 2015 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Godfrey Phillips India Limited v. P.T.I Private Limited