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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Shashank Garg with Mr. Tariq Khan
  • Ms. Suparna Srivastava for R-1 & 2.
Judges
  • Sanjeev Sachdeva, J.
Acts
  • provisions contained in sub-section (1), the Central Government
  • SECTION 5 C CINEMATOGRAPH ACT 1952
  • clause (i) of sub-section (1) of section 4,
  • Section 5(B) 2(ii)(vi)(vii)(ix)(xii)(xviii)
  • Use) Act, 1950 (12 of 1950).15.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Shashank Garg with Mr. Tariq Khan
  • Ms. Suparna Srivastava for R-1 & 2.
Judges
  • Sanjeev Sachdeva, J.
Acts
  • provisions contained in sub-section (1), the Central Government
  • SECTION 5 C CINEMATOGRAPH ACT 1952
  • clause (i) of sub-section (1) of section 4,
  • Section 5(B) 2(ii)(vi)(vii)(ix)(xii)(xviii)
  • Use) Act, 1950 (12 of 1950).15.
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