Citation Codes Equivalent Citations citation codes Case Number Company Application No. CA (CAA)-81(PB)/2017 Attorney(S) Mr. V.P Singh, Advocate Mr. Rushil Oberoi, Advocate Judges M.M Kumar, President Deepa Krishan, Technical Member Acts Sections 230 and 232 and other applicable sections and provisions 0f the Companies Act, 2013 read Companies (Compromises, Arrangements, and Amalgamations) Rules, 2016 provisions of Sections 230 to 232 of Companies Act, 2013 read with Rule 16 of the Companies (Compromise, Arrangements and Amalgamation) Rules, 2016 sub section (3) of Section 232 or proviso to sub section (7) of Section 230, Sections 230-232 of the Companies Act, 2013 directions COMPANIES ACT 2013 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Telenor (India) Communications Private Limited, In Re