Citation Codes Equivalent Citations citation codes Case Number C.P. No. IB-159(PB)/2017 Attorney(S) For the Financial Creditors: Ms. Anju Jain, Mr. Hitesh Sachar, Ms. Meghna Nagpal, Advocates Mr. Anshul Chhabra, Practicing Company Secretary Mr. Sumnish Kumar Jain, Insolvency Professional Judges M.M. Kumar, President R. Varadharajan, Member (J) Acts SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 Section 7 [5] read With Section 3 (12} of the Code. Sections 15, 1'7, 18, 19, 20 8t, 21 of the Code. Section 138 of Negotiable Instrument Act COMPANIES ACT 1956 Security Interest Act, 2002; stiff [(1) provisions of Section l4 [1) (a1, (b), (c) Section 7 (3) [b] of the Code. Section 14 of the Code. Section 20 of the Code Section 4 of the Code Section 7 of the Code. Section 13 (2) of Code, See more information ... Smart Summary Please sign up to generate summary. Gudearth Homes Infracon Private Limited v. Veebro Technoplast Private Limited