Citation Codes Equivalent Citations citation codes Case Number C.P. No. (IB) 66/7/NCLT/AHM/2017, C.P. No. (IB) 69/7/NCLT/AHM/2017, C.P. No. (IB) 70/7/NCLT/AHM/2017 and C.P. No. (IB) 71/7/NCLT/AHM/2017 Attorney(S) Shri Raheel Patel with Shri Nisarg Desai, learned Advocates on Behalf of M/s. Nanavati Associates, Shri Raheel Patel with Shri Nisarg Desai, learned Advocates on Behalf of M/s. Nanavati Associates, Shri Raheel Patel with Shri Nisarg Desai, learned Advocates on Behalf of M/s. Nanavati Associates, Shri Raheel Patel with Shri Nisarg Desai, learned Advocates on Behalf of M/s. Nanavati Associates, Shri Raheel Patel, with Shri Nisarg Desai learned Advocates on Behalf of M/s. Nanavati Associates, Shri Jaimin Dave, learned Advocate for Applicant/Financial Creditor. Ms. Natasha Sutaria, learned Advocate for Applicant/Financial Creditor. Ms. Natasha Sutaria, learned Advocate for Applicant/Financial Creditor. Ms. Natasha Sutaria, learned Advocate for Applicant/Financial Creditor. Ms. Natasha Sutaria, learned Advocate for Applicant/Financial Creditor. Judges Bikki Raveendra Babu, J.M. Acts CP us) No. 56,69,70 t. 71 of 2017 section (4) of Section 7 of the Code, 2016, Section 7 of the IB Code read with Rule .4 of the Adjudication Rules Section5, sub-Section (8). Clause (i) of sub-section (8) of Section 5 Section 7(5) of the Code. C.P. No.(IB) 69/7/NCLT/AHM/2017: provisions of sub-section (1) of Section 1.4 sub-section (3). Under Section 5 of - Section 7, 'Sub- section (8) of Section 5 of the IB Code. Security Interest Act, 2002 (54 of 2002n- Section 13(l)(b) of the Code. 25. Section 7(5) of the IB Code. Section 13(1)(a) of the Code Section 14 of the Code; Section '7 of the Code, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Reliance Commercial Finance Ltd. v. Anil Limited