Citation Codes Equivalent Citations citation codes Case Number CP(IB) No. 47/Chd/Hry/2017 Attorney(S) Ms. Neeru Bansal, Advocate. None. Judges R.P. Nagrath, J.M. Acts SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 138 NEGOTIABLE INSTRUMENTS ACT Bankers Books Evidence Act, 1891. Bankers Books Evidence Act. sub-rule (2) of Rule 4 COMPANIES ACT 1956 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Hongkong & Shanghai Banking Corporation Ltd. v. Leeway Logistics Limited