Citation Codes Equivalent Citations citation codes Case Number IA No. 188 of 2017 in C.P. (I.B.) No. 48/7/NCLT/AHM/2017 Attorney(S) 1. Sauren N Sopreao Jaimin R. Dove Advocate Applicant 2. Animesh Bisht Gauran Gupta Sahil Shah Advocate Financial Creditor Original Petitioner 3. Ishan Ravidranath Petnuska deas Advocate Corporate Debtor 4. Bhadrish S. Raju Advocate Udil ??? Advocate Applicant Judges Bikki Raveendra Babu, Member Judicial Acts Section of the Companies Act: Section 7_ of the Insolvency and Bankrupcy' Code See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Industrial And Commerce Bank Of China v. Alok Industries Ltd.