Citation Codes Equivalent Citations citation codes Case Number CP (IB) No. 22.Chd/Hry/2017 Attorney(S) Mr. Ashish Aggarwal, Senior Advocate with Mr. Kanwalvir Singh Kang, Advocate for Applicant/Operational Creditor. Mr. Anand Chibbar, Senior Advocate with Mr. Tarun Lehal, Advocate for Corporate Debtor. Judges R.P Nagrath, Judicial Member Acts clause (c) of sub-section (3) of Section 9 of the Code, INSOLVENCY AND BANKRUPTCY CODE 2016 Sections 433 and 434 of the Companies Act, 1956 Section 433 and 434 of the Companies Act, 1956, clause 2 oi sub-rule l of Rule 6 of the Rules, Section 9 (3) (c) of the Code. Rule 5(1 ) of the Rules Sub-rule 2 of Rule 6, COMPANIES ACT 1956 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Macquarie Bank Limited v. Uttam Galva Metallics Limited