Citation Codes Equivalent Citations citation codes Case Number C.P. No. (16)-10(Pb)/2017‡ Attorney(S) Judges M.M. Kumar, President R. Varadharajan, Member (Judicial) Acts section 9 read with section 5(20) & (21) of the Code SECTION 433 COMPANIES ACT 1956 sub-section (1) of section 8, sub-section (2) of section 8, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Col. Vinod Awasthy Company v. Amr Infrastructures Ltd.