Citation Codes Equivalent Citations citation codes Case Number CA 145/2016 in CP 65/2015 Attorney(S) Petitioner Counsel: Ms. Tasneem Ahmadi. Respondents' Counsel: Mr. Saurabh Kalia. Judges B.S.V Prakash Kumar, Member (Judicial) V. Nallasenapathy, Member (Technical) Acts sections 3971398 of the Companies Act 1956 or sections 24L1242 of the Companies Act 2013 Code of Ciail Procedure (Amendment) Act, 1999 COMPANIES ACT 1956 Companies Act 201,3. 36. Order VI Rule 77 Rule W Order '1.7 2002 Rule 17 Rule 1"7 See more information ... Smart Summary Please sign up to generate summary. Shri Fidaali Moiz Mithiborwala v. Majolica Impex Pvt. Ltd. & 3 Ors.