Citation Codes Equivalent Citations citation codes Case Number CC/343/2016 Attorney(S) Acts provisions of the Punjab Apartment and Property Regulation Act, 1995 (hereinafter Rule 17 of the Punjab Apartment and Property Regulation Rules, 1995, SECTION 17 CONSUMER PROTECTION ACT 1986 SECTION 17 A CONSUMER PROTECTION ACT 1986 sub-section (1) of section 6 CONSUMER PROTECTION ACT See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sharanjeet Kaur v. C and C Towers Ltd.