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citation codes
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Attorney(S)
Acts
  • sections 12 and 13 of the Consumer Protection Act
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Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • sections 12 and 13 of the Consumer Protection Act

    Ashok Kumar Jha v. Branch Manager LIC of India

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    Ashok Kumar Jha v. Branch Manager LIC of India
    (Jul 29, 2017)