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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Anil Grover, AAG with Ms. Noopur Singhal, Advocate for respondent No. 2.State of Haryana.
  • Mr. Pradeep Kumar Arya, Mr. Bhaskar Bhardwaj, Mr. Raj Karan Sharma, Mr. Kapil Dhaka, Mr. Rana Kunal, Mr. Amresh Anand, Mr. Ashwyn Kalra, Mr. K. K. Chhabra, Advocates.
  • Mr. Rahul Mehra, Standing Counsel (Crl.) with Mr. Amit Ahlawat, APP for the State and Mr. Jamal Akhtar, Advocate.
Judges
  • Sangita Dhingra Sehgal, J.
Acts
  • Section 438 of Code of Criminal Procedure, 1973 (hereinafter referred
  • Section 376 of the Indian Penal Code, 1860 (hereinafter referred
  • Section 120B/121A/145/150/151/152/153 IPC
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Anil Grover, AAG with Ms. Noopur Singhal, Advocate for respondent No. 2.State of Haryana.
  • Mr. Pradeep Kumar Arya, Mr. Bhaskar Bhardwaj, Mr. Raj Karan Sharma, Mr. Kapil Dhaka, Mr. Rana Kunal, Mr. Amresh Anand, Mr. Ashwyn Kalra, Mr. K. K. Chhabra, Advocates.
  • Mr. Rahul Mehra, Standing Counsel (Crl.) with Mr. Amit Ahlawat, APP for the State and Mr. Jamal Akhtar, Advocate.
Judges
  • Sangita Dhingra Sehgal, J.
Acts
  • Section 438 of Code of Criminal Procedure, 1973 (hereinafter referred
  • Section 376 of the Indian Penal Code, 1860 (hereinafter referred
  • Section 120B/121A/145/150/151/152/153 IPC
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