Citation Codes Equivalent Citations citation codes Case Number Company Appeal (AT) (Insolvency) No. 72 of 2017 and Company Appeal (AT) (Insolvency) No. 77 of 2017 Disposition NA Attorney(S) Shri Joydip Bhattacharya, Shri Surendra Kumar and Shri Mayank Sharma, Advocates Shri Hasan Murtaza, Advocate Judges S.J Mukhopadhaya Chairperson Balvinder Singh, Technical Member Acts LIMITATION ACT 1963 SECTION 9 INSOLVENCY AND BANKRUPTCY CODE 2016 Section 9 of the I&B Code. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT International Road Dynamics South Asia Pvt. Ltd. v. Reliance Infrastructure Ltd.