Citation Codes Equivalent Citations citation codes Case Number Company Appeal (AT) (Insol.) No. 116 of 2017 Disposition allowed Attorney(S) Mr. Amit Vyas, Advocate Sh. Arun Kathpalia, Senior Advocate with Mr. Rohit Gupta, Mr. P.S Sudheer and Subhoshree, Advocates. Judges S.J Mukhopadhaya Chairperson Balvinder Singh, Member (Technical) Acts SECTION 10 INSOLVENCY AND BANKRUPTCY CODE 2016 Section 14(1)(c) of the Code. provisions of Section 14 of the Code Section 10 of the Code Security Interest Act, 2002 (SARFAESI). Security Interest Act, 2002 (54 of 2002); (d) Securities Interest Act, 2002 (the SARFAESI Act) Section 14. Moratorium -3- (1) Subject to provisions of sub-sections (2)(3), See more information ... Smart Summary Please sign up to generate summary. Alpha & Omega Diagnostics (India) Ltd. v. Asset Reconstruction Company Of India Ltd.