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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • Shri Abhiman Vashist, Sr. Advocate, Shri Peshwan Jehangir and Shri Snehal Kakrania, Advocates
  • Shri Shiv Kumar Suri and Shri Shikhil Sun, Advocates
Judges
  • S.J Mukhopadhaya
  • Chairperson
  • Balvinder Singh, Member (Technical)
Acts
  • SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016
  • Rule 11 of the National Company Law Appellate Tribunal Rules, 2016 -3-
  • Rule 8 of I&B (Application to Adjudicating Authority) Rules, 2016,
  • Sections 13, 14, 15, 16 and 17 of I&B Code, 2016.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • Shri Abhiman Vashist, Sr. Advocate, Shri Peshwan Jehangir and Shri Snehal Kakrania, Advocates
  • Shri Shiv Kumar Suri and Shri Shikhil Sun, Advocates
Judges
  • S.J Mukhopadhaya
  • Chairperson
  • Balvinder Singh, Member (Technical)
Acts
  • SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016
  • Rule 11 of the National Company Law Appellate Tribunal Rules, 2016 -3-
  • Rule 8 of I&B (Application to Adjudicating Authority) Rules, 2016,
  • Sections 13, 14, 15, 16 and 17 of I&B Code, 2016.
See more information ...
Smart Summary

    Lokhandwala Kataria Construction Pvt. Ltd. v. Nisus Finance & Investment Manager Llp

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    Comments

    Lokhandwala Kataria Construction Pvt. Ltd. v. Nisus Finance & Investment Manager Llp
    (Jul 13, 2017)