Citation Codes Equivalent Citations citation codes Case Number 06/2017 Disposition allowed Judges Justice S.J. Mukhopadhaya (Chairperson) Mr. Balvinder Singh Member (Technical) Acts Section 9 of the Code, sub-section GG) of Section 9 (1) of Section 8 of the 1& B Code section 9 of the. : Saale & Bankrupicy Code 2016 (hereinafter referred sub-section (5) of Section 9 Section 8 and Section. 9 Conciliation Act, 1996 12 ib ection ( 6) of Section 5 7 sub-section t. Spor this section evident from Section 9 sub-section (1) of section 8, sub-section @). of. ofthe 1& B B Code See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Kirusa Software Pvt Ltd. v. Mobilox Innovations Pvt Ltd.