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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Counsel for Applicant:- Smt. Chandra Kala Chaturv
  • Counsel for Opposite Party:- G.A., Mohit Singh
Judges
  • Rajesh Dayal Khare, J.
Acts
  • Sections 452, 376(d) and 323 IPC.3.
  • Section 482, Cr.P.C
  • Section 164 Cr.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Counsel for Applicant:- Smt. Chandra Kala Chaturv
  • Counsel for Opposite Party:- G.A., Mohit Singh
Judges
  • Rajesh Dayal Khare, J.
Acts
  • Sections 452, 376(d) and 323 IPC.3.
  • Section 482, Cr.P.C
  • Section 164 Cr.P.C
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Vineet Kumar v. State Of U.P.
(Dec 16, 2016)