Citation Codes Equivalent Citations citation codes Case Number Bail Appln. 994/2017 Attorney(S) Mr. Niraj Chaudhary, Mr. A.S Sharma, Advocates Mr. Kewal Singh Ahuja, Additional Public Prosecutor for the State with W/Inspector Vipesh, Police Station Vijay Vihar, Delhi Judges P.S Teji, J. Acts Section 376/506 of Indian Penal Code, Section 376 Indian Penal Code Section 438 of Cr. P.C, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account