STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, DAKSHIN MARG, SECTOR 37-A, CHANDIGARH. First Appeal No.223 of 2016 Date of Institution: 16.03.2016 Date of Decision : 23.12.2016
1. Harjinder Singh Sidhu, Proprietor, Amrit Hospital, Sant Nagar, Amritsar Road, Moga (Punjab).
2. Amrit Hospital, Sant Nagar, Amritsar Road, Moga, through its Proprietor Sh.Harjinder Singh Sidhu. Appellants/Opposite parties No.1 & 3 Versus
1. Ramesh Gill W/o Sh.Raj Kumar Gill R/o VPO Bagha Purana, District Moga. Respondent/complainant
2. New India Assurance Company Ltd., Branch Office First Floor above Vijaya Bank, 195, Softiganj, Meerut (U.P.) .Respondent/opposite party No.4
3. Dr.Rapinder Kaur C/o Amrit Hospital, Sant Nagar, Amritsar Road, Moga. .Proforma Respondent/opposite parties No. 2 First Appeal against the order dated 04.01.2016 of the District Consumer Disputes Redressal Forum,Moga. Quorum:- Honble Mr. Justice Gurdev Singh, President Mr. Vinod Kumar Gupta, Member Present:- For the appellants : None For respondent No.1 : Ex-parte For respondent No.2 : None For respondent No.3 : Ex-parte JUSTICE GURDEV SINGH, PRESIDENT The appeal was called several times but no one has appeared on behalf of the appellants. The same is, therefore, dismissed in default. (JUSTICE GURDEV SINGH) PRESIDENT (VINOD KUMAR GUPTA) MEMBER December 23, 2016